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State of Gujarat - Section

Section 26 in Sardar Patel University Act, 1955

26. Boards of Studies.

(1)There shall be a Board of Studies for every subject or group of subjects as may be prescribed by the Statutes.
(2)The constitution, powers and duties of the Boards of Studies shall be as prescribed by the Statutes.
(E)The Board of Post-Graduate Studies and Research