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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Uttarakhand - Subsection

Section 31(2)(d) in Uttarakhand Co-Operative Societies Act, 2003

(d)making arrangements for the proper maintenance of various books and records of the society and correct preparation timely submission of periodical statements and returns in accordance with the provisions of the Act, the rules & the bye-laws;