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[Cites 0, Cited by 0] [Section 189] [Entire Act]

State of Telangana - Subsection

Section 189(3) in Telangana Panchayat Raj Act, 2018

(3)When the office of the "Chairperson" is vacant, the "Vice-Chairperson" of the Zilla Praja Parishad shall perform such responsibilities, functions and exercise such powers of the "Chairperson" until a new "Chairperson" is elected.