Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Manipur - Subsection Section 2(j) in The Manipur Hill Areas Autonomous District Council Act, 2000 (j)"Hill Areas" means the areas specified in the First Schedule to the Manipur Legislative Assembly (Hill Areas Committee) Order, 1972;
