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Supreme Court - Daily Orders

Brawn Laboratories Ltd. vs Fittydent International Gmbh on 7 December, 2022

     ITEM NO.25                         REGISTRAR COURT. 2             SECTION XIV

                                   S U P R E M E C O U R T O F         I N D I A
                                           RECORD OF PROCEEDINGS


                                    BEFORE THE REGISTRAR SH. S.P.S. LALER

     Petition(s) for Special Leave to Appeal (C)                      No(s).   4948/2020

     BRAWN LABORATORIES LTD.                                                Petitioner(s)

                                                      VERSUS

     FITTYDENT INTERNATIONAL GMBH                                           Respondent(s)


     Date : 07-12-2022 This petition was called on for hearing today.



     For Petitioner(s)
                                         Mr. Mareesh Pravir Sahay, AOR
                                         Ms. Awantika, Adv.
                                         Mr. Sachin Kharb, Adv.

     For Respondent(s)


               UPON hearing the counsel through Video Conference, the
     Court made the following
                                  O R D E R

Instead of sending service report in respect of sole respondent, Ministry of Law & Justice has sent back copy of show cause notice and reminder letter, issued by the Registry. Fresh notice be issued.

List again on 25.01.2023.

S.P.S. LALER Signature Not Verified Registrar Digitally signed by PRIYANKA MALIK Date: 2022.12.07 16:52:48 IST Reason: pm