Supreme Court - Daily Orders
Brawn Laboratories Ltd. vs Fittydent International Gmbh on 7 December, 2022
ITEM NO.25 REGISTRAR COURT. 2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. S.P.S. LALER
Petition(s) for Special Leave to Appeal (C) No(s). 4948/2020
BRAWN LABORATORIES LTD. Petitioner(s)
VERSUS
FITTYDENT INTERNATIONAL GMBH Respondent(s)
Date : 07-12-2022 This petition was called on for hearing today.
For Petitioner(s)
Mr. Mareesh Pravir Sahay, AOR
Ms. Awantika, Adv.
Mr. Sachin Kharb, Adv.
For Respondent(s)
UPON hearing the counsel through Video Conference, the
Court made the following
O R D E R
Instead of sending service report in respect of sole respondent, Ministry of Law & Justice has sent back copy of show cause notice and reminder letter, issued by the Registry. Fresh notice be issued.
List again on 25.01.2023.
S.P.S. LALER Signature Not Verified Registrar Digitally signed by PRIYANKA MALIK Date: 2022.12.07 16:52:48 IST Reason: pm