Section 20(1)(b) in The Prasar Bharati (Broadcasting Corporation Of India) Act, 1990

[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(1)(b) in The Prasar Bharati (Broadcasting Corporation Of India) Act, 1990

(b)the sums required from the Central Government to meet other expenses, and distinguishing-

(i)revenue expenditure from other expenditure; and

(ii)non-plan expenditure from plan expenditure.