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Custom, Excise & Service Tax Tribunal

Glittek Granites Limited vs Cc, Bangalore-Cus on 19 November, 2013

        

 
CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
SOUTH ZONAL BENCH
BANGALORE

Final Order No . 26975 / 2013    


Appeal(s) Involved:

ST/641/2008-SM 



[Arising out of Order in Appeal 99-2008 /Cus(B) dated 20/08/2008 passed by   CC(Appeals), Bangalore



GLITTEK GRANITES LIMITED 
PLOT NO.42, KIADB INDUSTRIAL AREA, HOSKOTE 
Appellant(s)




Versus






CC, BANGALORE-CUS 
Respondent(s)

Appearance:

N. Anand, Advocate # 152, RACE COURSE ROAD,BANGALORE BANGALORE KARNATAKA 560001 For the Appellant Mr. R. Gurunathan, Addl. Commissioner(AR) For the Respondent CORAM:
Honble Shri B.S.V. Murthy, Technical Member Date of Hearing: 19/11/2013 Date of Decision: 19/11/2013 Order Per : B.S.V. Murthy The learned counsel submits that the appeal is being withdrawn since consequent to the order passed by the Commissioner(Appeals) remanding the matter, the original adjudicating authority has already decided the issue involved. Accordingly, the appeal is dismissed as withdrawn.
(Order dictated and pronounced in open court) B.S.V. MURTHY TECHNICAL MEMBER Raja.