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[Cites 0, Cited by 0] [Section 39B] [Entire Act]

Union of India - Subsection

Section 39B(b) in The Employees' Pension Scheme, 1995

(b)Transfer value for pensionable service as per Table E for the service rendered from 16-11-1995 or from the date of joining the establishment to the date of exemption/transfer, as the case may be.