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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(1)(o) in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021

(o)shall take specific permission of the Authority and sign appropriate agreement with the Authority, ifrequiring storage of Aadhaar number for non-authentication purposes. Aadhaar number shall bestored in a secure manner as specified by the Authority from time to time