Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Meghalaya - Subsection

Section 8(vii) in Martin Luther Christian University Act, 2005

(vii)To approve colleges providing courses of study for admission to the examinations for titles degrees diplomas and certificates of the University under conditions prescribed and to withdraw such approval;