Section 2(r) in Punjab Regional and Town Planning and Development Act, 1995
(r)"Estate Officer" means a person appointed by the Authority to perform the functions of an Estate Officer under this Act;(rr)[ "floor area ratio" means the ratio derived by dividing, the total covered area of all floors by the area of plot;] [Clause by Punjab Act No. 13 of 2003.](rrr)[ "Heritage site" includes buildings, artefacts, structures, areas, precincts of historical or aesthetical or architectural or educational or scientific or cultural or environmental significance and those natural features of environmental significance or scenic beauty as may be declared as such by the Competent Authority by a notification;] [Clause (rrr) added by Punjab Act No. 13 of 2003.]
