Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act] State of West Bengal - Subsection Section 26(2)(b) in New Town, Kolkata Development Authority Act, 2007 (b)account of any deficiency or defalcation or loss which appears to have been caused by the gross negligence or misconduct of any person,