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[Cites 0, Cited by 0] [Section 390] [Entire Act]

State of Assam - Subsection

Section 390(d) in The Assam Excise Rules, 2016

(d)Each Superintendent of Excise (including the Joint Commissioner of Excise) will maintain a book in which copies of photos should be struck with a description of the circumstances in which the offence was committed and detected. This information should accompany the photographs when they are sent to the Joint Commissioner of Excise.