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[Cites 0, Cited by 0] [Section 85(2)] [Section 85] [Entire Act]

State of Punjab - Subsection

Section 85(2)(xv) in The Punjab Co-operative Societies Act, 1961

(xv)the persons by whom and the form in which copies of the entries in books of societies may be certified and for the charges to be levied for the supply of such copies ;