Himachal Pradesh High Court
Sunita Devi vs . Ravinder Kumar on 13 January, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Sunita Devi Vs. Ravinder Kumar CMPMO No.623 of 2022 .
13.01.2023 Present: Ms. Anjali Soni Verma, Advocate, for the petitioner.
Ms. Richa Thakur, Advocate, for the respondent.
At the request of learned counsel for the parties, the matter is sent for mediation. With the consent of the learned counsel for the parties, Shri S.C. Sharma, learned Senior Advocate, is appointed as Mediator in this matter. Learned Mediator is requested to submit his report on or before 03.03.2023.
( Sushil Kukreja ) Judge January 13, 2023 VH ::: Downloaded on - 13/01/2023 20:36:48 :::CIS