Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Odisha - Subsection

Section 45(6) in Biju Patnaik University of Technology Act, 2002

(6)A report under sub-section (5) shall be submitted to Government with the opinion of the Board thereon within such time as the Government may direct.