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[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Uttar Pradesh - Subsection

Section 87(iv) in Rules under the United Provinces Excise Act, 1910

(iv)One Assistant Excise Commissioner in-charge Excise, Intelligence Bureau, U.P. with jurisdiction throughout Uttar Pradesh. He exercises all the powers of an Assistant Excise Commissioner in respect of inspections, searches, arrests, investigations.