Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 24 in Tamil Nadu Estates (Abolition and Conversion Into Ryotwari) Act, 1948 24. Compensation how determined. - The compensation payable in respect of an estate shall be determined in accordance with the following provisions.
