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Vijay Kumar -Ii vs The State Of Bihar & Ors on 22 December, 2011

                 IN THE HIGH COURT OF JUDICATURE AT PATNA
                     Civil Writ Jurisdiction Case No.12194 of 2005
                                     Vijay Kumar -II
                                          Versus
                              The State Of Bihar & Ors
                                          ---------
4   22.12.2011

As prayed, let this matter be listed in the second week of January 2012 under the same heading retaining its position to enable learned counsel for the State to seek instruction and file necessary affidavit also considering the averments made in I.A. No. 8414 of 2011 as well as supplementary affidavit filed on behalf of the petitioner.

     SC                               ( Dr. Ravi Ranjan, J.)