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State of Odisha - Section

Section 21 in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

21. Inspection, sale and supply of electoral roll.

- For the purpose of inspection, buying and selling to the public and for supplying to Presiding Officer, the Election Officer shall keep copies of the electoral rolls or of the relevant portions thereof as well as the lists of additions and corrections, if any.