Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 15 in Jharkhand Excise (Country Liquor Manufacturing, Bottling and Storage) Rules, 2018 15. Office furniture. - The manufacturer shall provide such office furniture as may be required for the use of the Excise Officer-in-Charge within the plant.
