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State of Rajasthan - Section

Section 33 in Rajasthan Sanskrit Education State and Subordinate Service (School Branch) Rules, 2015

33. Appointments to the service.

- Appointments to posts in the service by direct recruitment, or by promotion, as the case may be, shall be made by the Appointing Authority on occurrence of substantive vacancies from the candidates selected under Rule 26 in order of merit and by promotion from persons selected under Rule 31 of these rules.