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Supreme Court - Daily Orders

Yogesh Ashok Deshmukh vs Pradeep Ganpatrao Karad on 21 August, 2025

Author: J.K. Maheshwari

Bench: J.K. Maheshwari

                                              1
     CA NOS. 12031-12034/2024



     ITEM NO.111                      COURT NO.2                 SECTION III

                           S U P R E M E C O U R T O F      I N D I A
                                   RECORD OF PROCEEDINGS

                           Civil Appeal   No(s).   12031-12034/2024

     YOGESH ASHOK DESHMUKH & ORS.                                Appellant(s)

                                             VERSUS

     PRADEEP GANPATRAO KARAD & ORS.                              Respondent(s)

     (IA No. 75262/2024 - APPLICATION FOR VACATION OF INTERIM ORDER IA
     No. 45921/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
     IA No. 45925/2018 - EXEMPTION FROM FILING O.T. IA No. 21762/2025 -
     EXEMPTION FROM FILING O.T. IA No. 21760/2025 - PERMISSION TO FILE
     ADDITIONAL   DOCUMENTS/FACTS/ANNEXURES   IA   No.   261833/2024   -
     PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No.
     98712/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
     ANNEXURES IA No. 98636/2024 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES IA No. 98631/2024 - PERMISSION TO FILE
     ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 98628/2024 - PERMISSION
     TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 45924/2018 -
     PERMISSION TO FILE LENGTHY LIST OF DATE, DETAIL QUESTIONS OF LAW
     AND EXHAUSTIVE GROUNDS)

     WITH

     C.A. No. 12035/2024 (III)
     (FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
     50607/2018 FOR EXEMPTION FROM FILING O.T. ON IA 50609/2018 FOR
     ADDITION / DELETION / MODIFICATION    PARTIES ON IA 23588/2024 FOR
     VACATING STAY ON IA 131817/2024 IA No. 23588/2024 - ADDITION /
     DELETION / MODIFICATION PARTIES IA No. 50607/2018 - EXEMPTION FROM
     FILING C/C OF THE IMPUGNED JUDGMENT IA No. 50609/2018 - EXEMPTION
     FROM FILING O.T. IA No. 131817/2024 - VACATING STAY)

     C.A. No. 12036-12041/2024 (III)
     (FOR EXEMPTION FROM FILING O.T. ON IA 50543/2018 FOR PERMISSION TO
     APPEAR AND ARGUE IN PERSON ON IA 171371/2018 FOR PERMISSION TO
     APPEAR AND ARGUE IN PERSON ON IA 171394/2018 FOR SUBSTITUTED
Signature Not Verified
     SERVICE ON IA 30846/2024 FOR VACATING STAY ON IA 131919/2024 IA No.
Digitally signed by

     50543/2018 - EXEMPTION FROM FILING O.T. IA No. 171371/2018 -
Gulshan Kumar Arora
Date: 2025.08.22
15:46:31 IST
     PERMISSION TO APPEAR AND ARGUE IN PERSON IA No. 30846/2024 -
Reason:


     SUBSTITUTED SERVICE IA No. 131919/2024 - VACATING STAY)
                                  2
CA NOS. 12031-12034/2024




C.A. No. 12043-12045/2024 (III)
(FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
48573/2018 FOR EXEMPTION FROM FILING O.T. ON IA 48575/2018 FOR
APPLICATION FOR PERMISSION ON IA 32929/2019 FOR ADDITION/DELETION/
MODIFICATION PARTIES ON IA 150760/2019 FOR CLARIFICATION/DIRECTION
ON IA 104634/2023 IA No. 150760/2019 - ADDITION / DELETION /
MODIFICATION     PARTIES IA No. 32929/2019 - APPLICATION FOR
PERMISSION IA No. 104634/2023 – CLARIFICATION/ DIRECTION IA No.
48575/2018 - EXEMPTION FROM FILING O.T. IA No. 48573/2018 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ ANNEXURES)

C.A. No. 12042/2024 (III)
( FOR EXEMPTION FROM FILING O.T. ON IA 46508/2018)

C.A. No. 12046-12049/2024 (III)
(FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
49333/2018 FOR EXEMPTION FROM FILING O.T. ON IA 49334/2018 FOR
CLARIFICATION/DIRECTION ON IA 72217/2018 FOR APPLICATION FOR
PERMISSION ON IA 32935/2019 FOR ADDITION / DELETION / MODIFICATION
PARTIES ON IA 150756/2019 IA No. 150756/2019 - ADDITION /
DELETION / MODIFICATION    PARTIES IA No. 32935/2019 - APPLICATION
FOR PERMISSION IA No. 72217/2018 – CLARIFICATION/DIRECTION IA No.
49334/2018 - EXEMPTION FROM FILING O.T. IA No. 49333/2018 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)

C.A. No. 12053-12056/2024 (III)

C.A. No. 12052/2024 (III)
(FOR EARLY HEARING APPLICATION ON IA 66523/2025)

C.A. No. 12050-12051/2024 (III)
(FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
51095/2018 FOR EXEMPTION FROM FILING O.T. ON IA 51096/2018 FOR
APPLICATION FOR PERMISSION ON IA 32925/2019 IA No. 32925/2019 -
APPLICATION FOR PERMISSION IA No. 51096/2018 - EXEMPTION FROM
FILING O.T. IA No. 51095/2018 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)

C.A. No. 12057/2024 (III)
(FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
47040/2018   FOR  CLARIFICATION/DIRECTION   ON  IA   72204/2018 IA
No.72204/2018 – CLARIFICATION/DIRECTION IA No. 47040/2018 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)

Date : 21-08-2025 These matters were called on for hearing today.
                                         3
CA NOS. 12031-12034/2024




CORAM :      HON'BLE MR. JUSTICE J.K. MAHESHWARI
             HON'BLE MR. JUSTICE VIJAY BISHNOI

For Appellant(s) :         Mr. Tapesh Kumar Singh, Sr. Adv.
                           Ms. Tulika Mukherjee, AOR
                           Mr. Aditya Pratap Singh, Adv.
                           Mr. Amarjeet Gupta, Adv.

                           Mr. Harin P. Raval, Sr. Adv.
                           Mr. Satyajit A Desai, Adv.
                           Mr. Shubham Singh, Adv.
                           Mr. Abhinav K. Mutyalwar, Adv.
                           Mr. Sachin Singh, Adv.
                           Mr. Ananya Thapliyal, Adv.
                           Ms. Anagha S. Desai, AOR
                           Mr. Pratik Kumar Singh, Adv.

                           Mr. Ravindra Keshavrao Adsure, AOR
                           Mr. Yash Prashant Sonavane, Adv.
                           Mr. Gopal Sankarnarayanan, Sr. Adv.

                           M/S.   S.m. Jadhav And Company, AOR

                           Mr. Tapesh Kumar Singh, Sr. Adv.
                           Mr. Shishir Pinaki, AOR
                           Mr. Dhanaeswar Gudapalli, Adv.

                           Mr. Rakesh Dwivedi, Sr. Adv.
                           Mr. P. S. Patwalia, Sr. Adv.
                           Mr. Tapesh Kumar Singh, Sr. Adv.
                           Mr. Aditya Pratap Singh, Adv.
                           Mr. Amarjeet Gupta, Adv.
                           Mr. Satya Mitra, AOR

                           Mr. Rakesh Ddwivedi, Sr. Adv.
                           Mr. P.S. Patwalia, Sr. Adv.
                           Mr. Sukant Vikram, AOR
                           Mr. Tapesh Singh, Sr. Adv.
                           Mr. Amarjeet, Adv.


For Respondent(s) :          Respondent-in-person

                            Mr. Gautam Talukdar, AOR
                                        4
CA NOS. 12031-12034/2024



                           Mr. Pralhad D. Bachate, Adv.
                           Mr. Shivprasad Jadhavar, Adv.
                           Mr. Mahesh Prakash Shinde, Adv.
                           Mr. Sanjay Sangle, Adv.
                           Mr. Ashok Kumar Gupta Ii, AOR

                           Ms. Yugandhara Pawar Jha, Adv.
                           Mr. Siddharth Dharmadhikari, Adv.
                           Mr. Aaditya Aniruddha Pande, AOR
                           Ms. Yasha Goyal, Adv.

                           Mr. Kailas Bajirao Autade, AOR

                           Mr. Harin P. Raval, Sr. Adv.
                           Mr. Satyajit A. Desai, Adv.
                           Mr. Shubham Singh, Adv.
                           Mr. Siddharth Gautam, Adv.
                           Mr. Abhinav K. Mutyalwar, Adv.
                           Mr. Sachin Singh, Adv.
                           Ms. Anagha S. Desai, AOR

                           Mr. Tapesh Kumar Singh, Sr. Adv.
                           Ms. Tulika Mukherjee, AOR
                           Mr. Aditya Pratap Singh, Adv.
                           Mr. Amarjeet Gupta, Adv.

                           Mr. Subodh S. Patil, AOR

                           Mr. Piyush Sharma, AOR
                           Mr. Anuj Kumar Sharma, Adv.
                           Mr. Aditya Dikshit, Adv.

              UPON hearing the counsel the Court made the following
                                 O R D E R

As prayed, list after one week.

(GULSHAN KUMAR ARORA) (NAND KISHOR) AR-CUM-PS ASSISTANT REGISTRAR