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[Cites 0, Cited by 0] [Section 83B] [Entire Act]

Union of India - Subsection

Section 83B(1) in The Central Goods and Services Tax Rules, 2017

(1)A goods and services tax practitioner seeking to surrender his enrolment shall electronically submit an application in FORM GST PCT-06, at the common portal, either directly or through a facilitation centre notified by the Commissioner.