Section 3(2)(a) in The M.P. Zila Yojana Samiti Adhiniyam, 1995

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State of Madhya Pradesh - Subsection

Section 3(2)(a) in The M.P. Zila Yojana Samiti Adhiniyam, 1995

(a)have regard to :-

(i)Matters of common interest between the Panchayats and Municipalities including spatial planning, sharing of water and other physical and natural resources, the integrated development of infrastructure and environmental conservation;

(ii)the extent and type of available resources whether financial or otherwise;

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State of Madhya Pradesh - Subsection

Section 3(2)(a) in The M.P. Zila Yojana Samiti Adhiniyam, 1995