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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(7) in Rajasthan Tax on Entry of Goods Into Local Area Act, 1999

(7)The system of transit pass as provided by sub-sections (1) to (6) shall come into force from such date and at such check posts as may be notified by the Government from time to time.