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The Cit-Ii, Pune vs M/S Brahma Associates on 21 October, 2016

     ITEM NO.22                              REGISTRAR COURT. 1                    SECTION IIIA

                                     S U P R E M E C O U R T O F         I N D I A
                                             RECORD OF PROCEEDINGS


                                    BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL

     Civil Appeal                   No(s).    8428/2014

     THE CIT-II, PUNE                                                          Appellant(s)

                                                          VERSUS

     M/S BRAHMA ASSOCIATES                                                     Respondent(s)
     WITH
     C.A. No. 4088/2015

     Date : 21/10/2016 This appeal was called on for hearing today.


     For Appellant(s)
                                             Mr. Kumar Dushyant Singh, Adv.
                                             Mrs. Anil Katiyar,Adv.


     For Respondent(s)
                                             Mr.   Aseem Swarup, Adv.
                                             Mr.   Rohit K. Singh,Adv.
                                             Mr.   Nitin S. Tambwekar, Adv.
                                             Mr.   Seshatalpa Sai Bandaru,Adv.

               UPON hearing the counsel the Court made the following
                                  O R D E R

C.A. No. 8428/2014 Ready matter.

Registry to process the matter for listing before the Hon'ble Court alongwith the tagged matters, as and when ready.

C.A. No. 4088/2015

Parties have not filed statement of case and statutory period has expired.

Digitally signed by RUPAM DHAMIJA Date: 2016.10.22 13:14:59 IST Reason: Last and final opportunity is granted to the Ld. Counsel for the appellant for filing affidavit of valuation within three weeks' time.

If affidavit of valuation is filed within time, Registry to process the matter immediately thereafter for being listed before the Hon'ble Court. If it is not filed, the matter be processed for listing before the Hon'ble Judge in Chambers for further directions.

(PAWAN DEV KOTWAL) Registrar