Calcutta High Court (Appellete Side)
All India Posts And Telegraph Workers ... vs Union Of India And Others on 27 March, 2014
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
1 Serial No.12.
March 27, 2014.
SG W.P. No.13601 (W) of 2000 All India Posts and Telegraph Workers Union and others
-versus-
Union of India and others Since the petitioners are not represented and no effective steps have been taken to prosecute the petition for more than a decade, WP No.13601 (W) of 2000 is dismissed for default.
Interim orders, if any, stand vacated.
There will be no order as to costs.
(Sanjib Banerjee, J.) 2