Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 184(4)] [Section 184] [Entire Act] State of Andhra Pradesh - Subsection Section 184(4)(i) in Andhra Pradesh Municipalities Act, 1965 (i)the street or road as required in clause (a) of sub-section (2) is laid out and the condition required in clause (b) thereof is fulfilled: