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[Cites 0, Cited by 0] [Section 43(3)] [Section 43] [Entire Act]

Bombay Presidency - Subsection

Section 43(3)(n) in The Bombay University Act, 1974

(n)that the college gives an undertaking that it shall comply with all the provisions of this Act and the Statutes, Ordinances, Regulations and Rules made thereunder.