Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 30 in The Patents (Amendment) Act, 2002 30. Amendment of section 60.- In section 60 of the principal Act,-(a) in sub- section (1), for the words" one year", the words" eighteen months" shall be substituted;(b)sub- section (2) shall be omitted.
