Madhya Pradesh High Court
Mangal Singh vs The State Of Madhya Pradesh on 11 September, 2020
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 WP-12487-2020 The High Court Of Madhya Pradesh WP-12487-2020 (MANGAL SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) 2 Jabalpur, Dated : 11-09-2020 Heard through Video Conferencing. Parties through their respective counsel. As requested by learned counsel for the State, list the matter after a week.
(SUBODH ABHYANKAR) JUDGE vc Signature SAN Not Verified Digitally signed by VARSHA CHOURASIYA Date: 2020.09.11 16:21:07 IST