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Madhya Pradesh High Court

Mangal Singh vs The State Of Madhya Pradesh on 11 September, 2020

Author: Subodh Abhyankar

Bench: Subodh Abhyankar

1 WP-12487-2020 The High Court Of Madhya Pradesh WP-12487-2020 (MANGAL SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) 2 Jabalpur, Dated : 11-09-2020 Heard through Video Conferencing. Parties through their respective counsel. As requested by learned counsel for the State, list the matter after a week.

(SUBODH ABHYANKAR) JUDGE vc Signature SAN Not Verified Digitally signed by VARSHA CHOURASIYA Date: 2020.09.11 16:21:07 IST