Delhi High Court - Orders
M/S Verve Human Care Laboratories vs Union Of India & Ors on 26 July, 2022
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~8 & 9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3270/2022 & CM APPL. 9516/2022
M/S VERVE HUMAN CARE LABORATORIES ..... Petitioner
Through: Mr. Kirti Uppal, Sr. Advocate with
Mr. Rohit Goyal and Ms. Riya Gulati,
Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Vikram Jetly, CGSC with Ms.
Shreya Jetly, Advocate for R-1 and
R-2.
Ms. Aakanksha Kaul, Mr. Manek
Singh and Mr. Aman Sahani,
Advocates for Respondent/CMSS.
+ W.P.(C) 3357/2022 & CM APPLs. 9810/2022, 9811/2022,
10103/2022
M/S MAAN PHARMACEUTICALS LTD. ..... Petitioner
Through: Mr. Deepak Jain, Mr. Pradeep. K. B.,
Ms. Jaspreet Aulakh and Mr.
Tanpreet Gulati, Advocates.
versus
CENTRAL MEDICAL SERVICES SOCIETY (CMSS) & ANR.
..... Respondents
Through: Ms. Aakanksha Kaul, Mr. Manek
Singh and Mr. Aman Sahani,
Advocates for Respondent/CMSS.
Mr. Kirtiman Singh, CGSC with Mr.
Waize Ali Noor and Mr. Madhav
Bajaj, Advocates for R-2/UOI.
Signature Not Verified
Digitally Signed
By:RAHUL SINGH
Signing Date:27.07.2022
16:56:10
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 26.07.2022 Arguments heard. Judgment reserved.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J JULY 26, 2022 S. Zakir Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:27.07.2022 16:56:10