Supreme Court - Daily Orders
M/S Chintels India Ltd vs Sangeeta Agarwal on 6 February, 2026
ITEM NO.1717 COURT NO.14 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No. 2531-2532/2025 in C.A. No.7108-
7109/2022
M/S CHINTELS INDIA LTD Appellant
VERSUS
SANGEETA AGARWAL & ANR. Respondents
suitor fund
Date : 06-02-2026 These applications were called on for hearing
today.
CORAM : HON'BLE MR. JUSTICE PRASANNA B. VARALE
[IN CHAMBER]
For Petitioner(s) : Mr. Ujjwal Singh, AOR
Mr. Anurag Atulya, Adv.
Mr. Vikas Pathak, Adv.
For Respondent(s) : Mr. Gaurav Goel, AOR
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the appellant prays for and is granted one week’s time to seek instructions regarding disbursement of amount in favour of respondents.
List after a week.
(SHIPRA NARANG) (SUCHETA CHHABRA) SENIOR PERSONAL ASSISTANT BRANCH OFFICER Signature Not Verified Digitally signed by RASHI GUPTA Date: 2026.02.10 10:04:06 IST Reason: