Telangana High Court
T Ramesh, Khammam Dist vs S V Rama Ranga Rao, W.Godavari Dist 7 ... on 27 November, 2018
THE HON'BLE SRI JUSTICE C.V.NAGARJUNA REDDY
AND
THE HON'BLE SRI JUSTICE T.AMARNATH GOUD
C.M.A.No.51 of 2017
Date: 27.11.2018
Between:
Tandra Ramesh,
S/o.Late Tandra Venkata Krishna Rao,
Hindu, Aged 49 years,
R/o.D.No.1-61, Tondipaka village,
Kukkunuru mandal,
Khammam district,
Telangana. ... Appellant
And
Settipalli Venkata Rama Ranga Rao,
S/o.Late Venkata Krishna Rao,
Hindu, Aged 47 years,
Occ: Business,
R/o.M/s.Padmavathi Poultry Farm,
Opp. Sai Baba Temple,
Near Toll Gate,
Kalaparru village,
Pedapadu mandal,
West Godavart district, A.P.
and seven others. ... Respondents.
Counsel for the Appellant : Mr. Ch.Nagendra for Mr.K.Chidambaram Counsel for the Respondents: Mr.Hyma Kumar Yellapragada for R6 to 8.
The Court made the following:
2CVNR,J & TA, J C.M.A.No. 51 of 2017 Date: 27.11.2018 Judgment: (Per the Hon'ble Sri Justice C.V.Nagarjuna Reddy) This civil miscellaneous appeal is filed against order dated 15.12.2016 in I.A.No.320 of 2014 in O.S.No.65 of 2014 on the file of the XV Additional District Judge, Nuzvid, Krishna district.
2. At the hearing, the counsel representing Mr.K.Chidambaram, learned counsel for the appellant stated that his client is not interested in pressing this appeal.
3. The appeal is, accordingly, dismissed as not pressed.
4. As a sequel to the dismissal of the civil miscellaneous appeal, I.A.No.1 of 2017 (C.M.A.M.P.No.102 of 2017) is disposed of as infructuous.
_________________________ C.V.NAGARJUNA REDDY, J _____________________ T.AMARNATH GOUD, J Date: 27th November, 2018 msb 3 CVNR,J & TA, J C.M.A.No. 51 of 2017 Date: 27.11.2018