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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(3)(a) in The M.P. Van Upaj other than Timber (Vyapar Viniyaman) Niyam, 1969

(a)each consignment of specified forest produce during movement by any mode of transport shall be accompanied by a transport permit of the concerned type;