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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Lakshadweep - Subsection

Section 4(4) in The Lakshadweep Real Estate (Regulation and Development) (General) Rules, 2016

(4)In case of plotted development, the promoter shall disclose the area of the plot being sold to the allottees as per the layout plan.