Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(2) in The Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976

(2)If any person refuses or fails to comply with an order made under sub-section (1), the competent authority may take possession of the property and may for that purpose use such force as may be necessary.