Allahabad High Court
Km.Dinesh Sriwastava vs Prof.Ram Prakash Singh,Vice ... on 12 August, 2010
Court No. - 19 Case :- CONTEMPT No. - 294 of 2007 Petitioner :- Km.Dinesh Sriwastava Respondent :- Prof.Ram Prakash Singh,Vice Chancellor,Lucknow University Petitioner Counsel :- Deepti Tripathi,Randheer Singh Malik Respondent Counsel :- I B Singh,I.B.Singh Hon'ble S.C. Chaurasia,J.
Vakalatnama filed by Sri S.P.Shukla, Advocate on behalf of opposite parties nos. 5 to 8 is taken on record. His name may be shown as counsel for the opposite parties nos. 5 to 8 when the case is listed next. Learned counsel for the opposite parties nos. 5 to 8 prays for and is granted two weeks' time to file Counter Affidavit. Rejoinder Affidavit, if any, may be filed within one week thereafter. List after expiry of said period.
Order Date :- 12.8.2010 AKS