Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 101(1)] [Section 101] [Entire Act] State of Rajasthan - Subsection Section 101(1)(B) in Rajasthan Civil Services (Pension) Rules, 1996 (B)the amount of rent in respect of the period at (A) to be determined on the basis of the standard rent bill;