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Supreme Court - Daily Orders

Pr. Commissioner Of Income Tax 3 vs M/S The New India Assurance Co. Ltd. on 11 February, 2021

Bench: Rohinton Fali Nariman, Hemant Gupta, B.R. Gavai

                                               1

     ITEM NO.14          Court 3 (Video Conferencing)           SECTION III
                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS
                            Civil Appeal   No(s).   8177/2019

     PR. COMMISSIONER OF INCOME TAX        3                    Appellant(s)

                                           VERSUS

     M/S THE NEW INDIA ASSURANCE CO. LTD.                       Respondent(s)
     ([ONLY CONNECTED MATTERS ARE TO BE LISTED BEFORE HON'BLE COURT])

     WITH
     SLP(C) No. 27442/2019 (XII)

     SLP(C) No. 29308/2019 (IX)

     C.A. No. 1427-1428/2020 (XII)
     (FOR ADMISSION and I.R. and IA No.16340/2020-CONDONATION OF DELAY IN
     FILING and IA No.16342/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT)

     C.A. No. 813-816/2020 (XII)

     C.A. No. 1795-1798/2020 (XII)

     C.A. No. 2101-2102/2020 (XII)

     SLP(C) No. 7349/2020 (IX)

     C.A. No. 2429-2430/2020 (XII)
     (FOR ADMISSION and I.R. and IA No.42932/2020-CONDONATION OF DELAY IN
     FILING and IA No.42935/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT)

     C.A. No. 3570-3572/2020 (XII)
     ( IA No.76005/2020-CONDONATION OF DELAY IN FILING and IA No.76006/2020-
     EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)

     C.A. No. 7681/2019 (XII)

     C.A. No. 8178/2019 (III)

     C.A. No. 7801/2019 (III)

     C.A. No. 7685/2019 (XII)
Signature Not Verified

Digitally signed by R
Natarajan

     C.A. No. 8943/2019 (III)
Date: 2021.02.12
15:42:54 IST
Reason:



     C.A. No. 7684/2019 (XII)

     C.A. No. 7687/2019 (XII)
                                    2


C.A. No. 7683/2019 (XII)

C.A. No. 7688/2019 (XII)

Date : 11-02-2021 These matters were called on for hearing today.

CORAM :   HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
          HON'BLE MR. JUSTICE HEMANT GUPTA
          HON'BLE MR. JUSTICE B.R. GAVAI

For Appellant(s)    Mr. N. Venkataraman, ASG
                    Ms. Peeti Ranik, Adv.
                    Mr. Bhuvan Kapoor, Adv.
                    Mr. Manish Pushkarna, Adv.
                    Mrs. Anil Katiyar, AOR

                    Mr. Sanjay Jain, ASG
                    Mr. Zoheb Hossain, Adv.
                    Mr. D.L. Chidananda, Adv.
                    Mr. Vivek N. Sharma, Adv.
                    Mr. Tejas Patel, Adv.
                    Mrs. Anil Katiyar, AOR

For Respondent(s)   Mr. F.V. Irani, Adv.
                    Mr. Rustom B. Hathikhanawala, AOR

                    Mr. Rajeev Maheshwaranand Roy, AOR
                    Mr. Rajeev K. Panday, Adv.
                    Mr. P. Srinivasan, Adv.

                    Mr. K. Parameshwar, AOR
                    Mr. M.V. Mukunda, Adv.
                    Ms. A. Sregurupriya, Adv.

                    Mr.   Arvind P Datar, Sr. Adv.
                    Mr.   Percy Pardiwalla, Sr. Adv.
                    Mr.   Pratap Venugopal, Adv.
                    Ms.   Surekha Raman, Adv.
                    Mr.   Sandeep Bagmar R., Adv.
                    Mr.   Dwarakesh Prabhakaran, Adv.
                    Mr.   Akhil Abraham Roy, Adv.
                    Mr.   Vijay Valsan, Adv.
                    For   M/s. K J John And Co, AOR

                    Mr. Ved Jain, Adv.
                    Mr. Subodh Patil, Adv.
                    Ms. Umang Luthra, Adv.

          UPON hearing the counsel the Court made the following
                             O R D E R

List after four weeks.

(R. NATARAJAN) (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS BRANCH OFFICER