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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(2)(i) in Rajasthan Goods (Control of Production, Supply, Distribution and Trade and Commerce) Act, 2014

(i)order the same to be sold at the controlled price, if any, fixed for such declared goods under this Act or under any other law for the time being in force; or