Punjab-Haryana High Court
State Of Haryana And Others vs Ram Singh And Another on 9 July, 2014
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
R.F.A No. 1517 of 2001
Date of Decision : July 9th, 2014
State of Haryana and others .... Appellants
Versus
Ram Singh and another
.... Respondents
CORAM : HON'BLE MR. JUSTICE DR. BHARAT BHUSHAN PARSOON Present Mr. H.S.Hooda, Advocate General, Haryana with Mr. D.D.Gupta, Addl. A.G., Haryana for the appellants-State.
None for the respondents.
Dr. BHARAT BHUSHAN PARSOON, J. [Oral] For orders, see R.F.A. No. 3123 of 1998 - State of Haryana and others Vs. Manmohan Lal and others.
(Dr. BHARAT BHUSHAN PARSOON) JUDGE th July 9 , 2014 som Prakash Som 2014.07.10 16:38 I attest to the accuracy and integrity of this document