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Punjab-Haryana High Court

State Of Haryana And Others vs Ram Singh And Another on 9 July, 2014

                  IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                                             R.F.A No. 1517 of 2001
                                             Date of Decision : July 9th, 2014


                 State of Haryana and others                             .... Appellants

                                                      Versus

                 Ram Singh and another
                                                                         .... Respondents

CORAM : HON'BLE MR. JUSTICE DR. BHARAT BHUSHAN PARSOON Present Mr. H.S.Hooda, Advocate General, Haryana with Mr. D.D.Gupta, Addl. A.G., Haryana for the appellants-State.

None for the respondents.

Dr. BHARAT BHUSHAN PARSOON, J. [Oral] For orders, see R.F.A. No. 3123 of 1998 - State of Haryana and others Vs. Manmohan Lal and others.

(Dr. BHARAT BHUSHAN PARSOON) JUDGE th July 9 , 2014 som Prakash Som 2014.07.10 16:38 I attest to the accuracy and integrity of this document