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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Rajasthan - Subsection

Section 40(2) in The Rajasthan Imposition of Ceiling on Agricultural Holding Act, 1973

(2)The Rajasthan Imposition of Ceiling on Agricultural Holdings Ordinance 1973 (Rajasthan Ordinance 1 of 1973) is hereby repealed.