Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 15 in Assam Prohibition of Smoking and Non-Smokers' Health Protection Act, 1999 15. Offences under the Act to be tried summarily. - All offences under this Act shall be tried summarily in the manner provided for summary trial under the Code of Criminal Procedure, 1973.
