Section 2(30) in The Goa Command Area Development Act, 1997
(30)"systematic land development" includes all or any of the following works:-(a)construction of field channels and water courses with related structures;(b)construction of field drains with related structures;(c)land shaping, including grading levelling, bunding and the like;(d)realignment of field boundaries and rectangularisation of plots and consolidation of land holding under a pipe outlet, or under an adjacent pipe outlet, wherever necessary, for efficient farm management;(e)lining of field channels, wherever necessary, with suitable material to prevent seepage of water;(f)construction of farm roads with related structures:
