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State of Gujarat - Section

Section 15 in Bhavnagar University (Amendment) Act, 1987

15. Amendment of section 24 of Guj. 26 of 1978.- In the principal Act, in section 24, for sub-sections (1) and (2), the following sub-sections shall be substituted, namely:-

"(1) There shall be a Dean of each Faculty who shall be nominated by Vice Chancellor by rotation from amongst the Heads of the University Departments related to the subject comprised in the Faculty, in the manner specified by the Statutes.
(2)The Dean shall hold office for a term of three years.".