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[Cites 0, Cited by 1] [Section 181(6)] [Section 181] [Entire Act]

State of Punjab - Subsection

Section 181(6)(b) in The Punjab Panchayati Raj Act, 1994

(b)provide for carrying out any work or measures likely to promote health, safety, education, comfort, convenience or social or economic or cultural well-being of the inhabitants of the district;