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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Maharashtra - Subsection

Section 10(m) in The Maharashtra Nurses Act, 1966

(m)subject to the approval of the State Government, to receive donations and to determine the conditions of acceptance of donations; and (n) to exercise such other powers and perform such other duties and functions as are laid down in this Act, or as may be prescribed.