Delhi High Court - Orders
Mushtaq Ahmad Mufti vs State (Cbi) Eou-V, New Delhi on 16 July, 2024
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 172/2019 CRL.M.A. 19066/2021
MUSHTAQ AHMAD MUFTI .....Petitioner
Through: Mr. Mir Akhtar Hussain and Ms. Sonia
Goswami, Advocates.
versus
STATE (CBI) EOU-V, NEW DELHI .....Respondent
Through: Mr. Anupam S. Sharma, SPP for CBI.
CORAM:
HON'BLE MR. JUSTICE ANISH DAYAL
ORDER
% 16.07.2024
1. Due to paucity of time, the matter cannot be heard today.
2. List on 28th October, 2024.
3. Order be uploaded on the website of this Court.
ANISH DAYAL, J JULY 16, 2024/RK Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/07/2024 at 22:45:25